Supreme Court - Daily Orders
Iase ( Deemed To Be University) vs Union Of India on 10 January, 2018
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.801 COURT NO.11 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A. No. 38 of 2018 in C.A. No(s). 17907/2017
IASE ( DEEMED TO BE UNIVERSITY) Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.3376/2018-MODIFICATION)
Date : 10-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. M.L. Verma,Sr.Adv.
Mr. Himanshu Upadhyay,Adv.
Mr. Shivam Tripathi,Adv.
Mr. R. C. Kaushik, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Taken on Board.
Heard learned counsel for the petitioner/applicant. List along with M.A. No. 1795-1796 of 2017 in C.A. Nos. 17869-17870/2017 and connected matters which are to be listed for orders on Friday, the 12th January, 2018.
(MADHU BALA) (PARVEEN KUMARI PASRICHA)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
MADHU BALA
Date: 2018.01.11
14:38:13 IST
Reason: