Delhi High Court - Orders
Uma Sharma vs Octagon Builders & Promoters & Anr on 15 May, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~C-9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 147/2014, CO.APPL. 858/2018, OLR 211/2019, OLR
293/2019, CO.APPL. 301/2023
UMA SHARMA ..... Petitioner
Through: Mr. Jai Bansal, Advocate.
versus
OCTAGON BUILDERS & PROMOTERS & ANR. ..... Respondents
Through: Ms. Ruchi Sindhwani, SSC with
Ms. Megha Bharara, Advocate for
OL.
Mr. Rajat Bhatia, Mr. Kuldeep
Jauhari, Mr. Karan Ahuja and
Ms. Ekta Mudgil, Advocates for
Intervenor.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 15.05.2023
1. It is already 04:47 PM. Due to paucity of time, it is not possible to take up this matter today.
2. Re-notify on 21st September, 2023.
SANJEEV NARULA, J MAY 15, 2023 nk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 08:54:45