Madhya Pradesh High Court
Shriram General Insurance Company ... vs Abdul Rahim on 16 October, 2019
Author: Vandana Kasrekar
Bench: Vandana Kasrekar
1 MA-5513-2019 The High Court Of Madhya Pradesh MA-5513-2019 (SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs ABDUL RAHIM) 1 Indore, Dated : 16-10-2019 Shri K.C. Ratnaparke, learned counsel for the appellant. As prayed by the learned counsel for the appellant, list the matter after two weeks.
(MISS VANDANA KASREKAR) JUDGE ajit Digitally signed by Ajit Kamalasanan Date: 16/10/2019 17:50:30