Supreme Court - Daily Orders
Ispita Seal vs Dr. M. Kochar on 23 March, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.37 COURT NO.4 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).6680/2018
(Arising out of impugned final judgment and order dated 12-12-2017
in FA No. 368/2011 passed by the National Consumer Disputes
Redressal Commission, New Delhi)
ISPITA SEAL Petitioner(s)
VERSUS
DR. M. KOCHAR Respondent(s)
(WITH I.R.)
Date : 23-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Mohd. Irshad Hanif, AOR
Mr. Rizwan Ahmad Durrani, Adv.
Mr. D.S. Khan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(SANJAY KUMAR-I) (KAILASH CHANDER)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
MEENAKSHI KOHLI
Date: 2018.03.24
13:34:19 IST
Reason: