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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1)(a) in The Orissa Cement (Quality Control) Order, 1987

(a)enter, inspect and search any place or premises, vehicle, vessels or aircraft in which he has reason to believe that contravention of the provisions of this Order is being or is about to be committed: