Section 12(1)(d) in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963

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State of Uttar Pradesh - Subsection

Section 12(1)(d) in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963

(d)house accommodation supplied by the employer where the rent was being charged by the employer from the employee on the date the Act came into force;

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State of Uttar Pradesh - Subsection

Section 12(1)(d) in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963