Allahabad High Court
State Of U.P. Thru' D.G. Of Police & ... vs Janmejay Sachan on 3 July, 2010
Bench: R.K. Agrawal, Bharati Sapru
Court No. - 32 Case :- SPECIAL APPEAL DEFECTIVE No. - 78 of 2005 Delay condonation application Petitioner :- State Of U.P. Thru' D.G. Of Police & Others Respondent :- Janmejay Sachan Petitioner Counsel :- S.C. Respondent Counsel :- Y.D. Sharma,Ashok Khare,P.N. Ojha Hon'ble R.K. Agrawal,J.
Hon'ble Bharati Sapru,J.
Heard learned counsel for the parties. Cause shown is sufficient. The delay in the filing special appeal has sufficiently been explained. The delay is condoned and the appeal be treated as having been filed within limitation. List the appeal for admission.
Order Date :- 3.7.2010 samz