Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Arunachal Pradesh - Subsection Section 25(1) in Venkateshwara Open University Act, 2012 (1)The Distance Education Council shall be the principal academic body of the University to determine of the courses, procedures for distance education.
