Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Arunachal Pradesh - Subsection Section 43(2) in Arunachal Pradesh University Act, 2012 (2)Every Statute, Ordinance or Regulation made under this Act shall be laid as soon as may be after it is made before the State Legislative Assembly of Arunachal Pradesh.
