Himachal Pradesh High Court
Ankita Bhardwaj vs . State Of H.P. & Others on 20 April, 2022
Bench: Sabina, Satyen Vaidya
Ankita Bhardwaj Vs. State of H.P. & Others .
CWP No. 2098 of 2022 20.04.2022 Present: Mr. Onkar Jairath, Advocate for the petitioner.
Mr. Anil Jaswal, Additional Advocate General for respondents No.1 to 5.
Notice. Mr. Anil Jaswal, learned Additional Advocate General, accepts notice on behalf of respondents No.1 to 5 and seeks time to file reply.
Let notice be issued to respondent No.6 for 13th June, 2022 on taking steps within three days.
(Sabina) Judge (Satyen Vaidya) Judge April 20, 2022 (ps/vh) ::: Downloaded on - 20/04/2022 20:07:35 :::CIS