Allahabad High Court
State Of U.P. & Another vs Federation Of Indian Polytechnic ... on 3 July, 2010
Bench: Sunil Ambwani, Kashi Nath Pandey
Court No. - 29 Case :- SPECIAL APPEAL No. - 63 of 2003 Petitioner :- State Of U.P. & Another Respondent :- Federation Of Indian Polytechnic Teachers Org., Alld. Petitioner Counsel :- S.C.,R.N.Singh,Rahul Sripat,S.M.A. Kazmi Respondent Counsel :- Ravi K. Jain,Swetashwa Agarwal Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J.
Order on Application No.314873 of 2008 Shri Jayont Banerjee states that the applicant was impleaded as party in the writ petition. The application is allowed. The applicant shall be impleaded as party respondent to the special appeal.
Order on Application No.293001 of 2007 The application is defective as the name of the applicant has not been given and is accordingly rejected. List the matter in the next cause list. Order Date :- 3.7.2010 SP/