Patna High Court - Orders
The Bihar Rajya Arajpatrit Karamchari ... vs The State Of Bihar & Ors on 29 January, 2016
Author: Rakesh Kumar
Bench: Rakesh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No. 1026 of 2011
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1. The Bihar Rajya Arajpatrit Karamchari Mahasangh through its General
Secretary, Gopal Prasad Tripathi, having its registered office Dropati
Bhawan, RPS Mor, Raghunath Path, Police Station - Rupaspur, District
- Patna.
2. Shambhu Prasad Singh, Son of Late Ramchandra Singh, resident of
Mohalla- Daulat Ram Chowk (Gami Tola), P.S. - Katihar, Distt.
Katihar presently working as Senior Accounts Clerk in Irrigation
Division, Katihar.
3. Shree Narayan Prasad, S/o Late Jinish Prasad, R/o Vill. & P.O. - Sahar,
P.S. Madhwapur, Distt. Madhubani presently posted as Senior Accounts
Clerk at Flood Control Division, Katihar.
4. Sadanand Jha, S/o Late Visheshwar Jha, R/o Vill. & P.O. Parharia, P.S.
Bihariganj, Distt. Madhepura, present posted as Senior Accounts Clerk
at Flood Control Division, Katihar.
5. Ranjan Kumar Bhadra, S/o Late Sharat Chand Bhadra, R/o Vill. -
Dhuan Tola P.O. Jhajha, P.S. Jhajha, Distt. Jamui, present posted as
Senior Accounts Clerk in Mahananda Flood Control Division, Katihar.
6. Braj Raj Kumar, S/o Sri Jai Nath Kumar, R/o Vill. & P.O. Dumri, Distt.
Buxar, present posted as Senior Accounts Clerk at Rural Works Deptt.,
Mirchai Bari, Vikash Bhawan, Katihar.
7. Jitendra Prasad Sharma, S/o Late Paltoo Thakur, R/o Vill. & P.O.
Dubha, P.S. Chandanpatti, Distt. Muzaffarpur, presently posted as
Senior Accounts Clerk at Planning & Design Division No. 1, Ratnsana,
Muzaffarpur.
8. Sadanand Mehta, S/o Late Chani Ram Mehta, R/o Vill. & P.O. -
B.K.Asthan, P.S. Khajanchi Hat, Distt. Purnea, presently posted as
Senior Accounts Clerk at Road Construction Deptt., Path Pramandal,
Katihar.
9. Parmanand Mehta, S/o Late Kankir Mehta, R/o vill Dak, P.O. Haripur,
P.S. Forbesganj, Distt. Araria, presently posted as Senior Accounts
Clerk at Road Construction Deptt., Path Pramandal, Katihar.
10. Shagird Manjhi, S/o Late Manna Manjhi, R/o Vill. Tarwara P.O.
Tarwara Gautam Nagar, presently working as Senior Accounts Clerk in
Road Construction Deptt, Path Pramandal, Katihar.
11. Arun Kumar, S/o Late Jagnnath Prasad, R/o Vill. - Barbatta, P.S.
Sonpur, Distt. Saran at Chapra at presently working as Senior Accounts
Clerk, in Public Health Engineering Pramandal, Hajipur.
12. Tej Narayan Singh, S/o Late Mahenshwar Pd. Singh, R/o Vill.
Dhanchhoha, P.S. Saur Bazar, Distt. Saharsa, presently working as
Senior Accounts Clerk, PHED Circle, Purnea.
13. Shyamdeo Singh, S/o Late Bhp Narayan Singh, R/o Vill. Maldiha, P.S.
Barhara Kothi, Distt. Purnea, presently posted as Senior Accounts
Clerk, PHED Division, Purnea.
14. Surya Mohan Mandal, S/o Late Bhola Mandal, R/o Vill Radhanagar,
P.S. Kaswa, Distt. Purnea, presently posted as Senior Accounts Clerk,
PHED, Katihar.
.... .... Petitioners
Versus
1. The State of Bihar through Chief Secretary, Bihar.
Patna High Court CWJC No.1026 of 2011 (9) dt.29-01-2016
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2. The Principal Secretary, Deptt. of Finance, Govt. of Bihar, Patna.
3. The Joint Secretary, Deptt. of Finance, Govt. of Bihar, Patna.
4. The Principal Secretary, Road Construction Deptt., Vishwareshaiya
Bhawan, Bailey Road, Govt. of Bihar, Patna.
5. The Principal Secretary, Building Construction Deptt., Vishwareshaiya
Bhawan, Bailey Road, Govt. of Bihar, Patna.
6. The Principal Secretary, Rural Works Deptt., Vishwareshaiya Bhawan,
Bailey Road, Govt. of Bihar, Patna.
7. The Principal Secretary, Public Health Engineering Department, Bailey
Road, Govt. of Bihar, Patna.
8. The Principal Secretary, Minor Irrigation Deptt., Vikash Bhawan,
Bailey Road, Govt. of Bihar, Patna.
9. The Principal Secretary, Water Resources Deptt., Irrigation Bhawan,
Govt. of Bihar, Patna.
10. The Principal Secretary, Energy Deptt., Irrigation Bhawan, Govt. of
Bihar, Patna.
11. The Chief Engineer, Water Resources Deptt., Govt. of Bihar,
Muzaffarpur.
.... .... Respondents
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Appearance :
For the Petitioner/s : Mr. Satya Prakash
For the Respondent/s : AC to SC - 33
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CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
ORAL ORDER
9. 29-01-2016Sri Satya Prakash, learned counsel for petitioners, in presence of learned A.C. to Standing Counsel - 33, submits that during the pendency of the writ petition, grievances of petitioners have already been redressed and as such, on instruction, he does not want to press the petition.
The petition stands dismissed as not pressed.
(Rakesh Kumar, J.) Anay U