Calcutta High Court (Appellete Side)
Chandra Sekhar Maity vs The Union Of India & Ors on 3 April, 2013
Author: Biswanath Somadder
Bench: Biswanath Somadder
1
01 WP No.5182 (W) of 2013
03.04.2013
pg.
Chandra Sekhar Maity Vs. The Union of India & Ors.
This matter appears as "To Be Mentioned" at the instance of the Court.
It has been brought to the Court's notice that in the order dated 26th February, 2013, the cause title has been inadvertently typed as 'Chandra Sekhar Maity Vs. The State of West Bengal & Ors.' which should read as 'Chandra Sekhar Maity Vs. The Union of India & Ors.' This correction may be suitably incorporated in the order dated 26th February, 2013.
(Biswanath Somadder, J.)