Rajasthan High Court - Jaipur
Murari Lal vs Dinesh Chand Gupta And Ors on 23 November, 2013
Author: Mohammad Rafiq
Bench: Mohammad Rafiq
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR S.B. CIVIL MISC. IIND STAY APPL. No.6386/2013 IN S.B. CIVIL WRIT PETITION NO.8696/2012 Murari Lal vs. Dinesh Chand Gupta & Ors. DATE OF ORDER : : 23/11/2013 HON'BLE MR. JUSTICE MOHAMMAD RAFIQ ******* None present for the petitioner Shri Kuldeep Verma for the respondent.
## No case is made out for stay.
The second stay application is dismissed. (Mohammad Rafiq),J.
RS/116 All corrections made in the judgement/order have been incorporated in the judgement/order being emailed. (Ravi Sharma,P.A.