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Rajasthan High Court - Jaipur

Murari Lal vs Dinesh Chand Gupta And Ors on 23 November, 2013

Author: Mohammad Rafiq

Bench: Mohammad Rafiq

    

 
 
 

 IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. CIVIL MISC. IIND STAY APPL. No.6386/2013
IN
S.B.  CIVIL WRIT PETITION NO.8696/2012
Murari Lal vs. Dinesh Chand Gupta & Ors.

DATE OF ORDER 		:	:		 23/11/2013

HON'BLE MR. JUSTICE MOHAMMAD RAFIQ
*******

None present for the petitioner
Shri Kuldeep Verma for the respondent.

## No case is made out for stay.

The second stay application is dismissed. (Mohammad Rafiq),J.

RS/116 All corrections made in the judgement/order have been incorporated in the judgement/order being emailed. (Ravi Sharma,P.A.