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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1) in The Inland Vessels (Grant of Certificate of Competency to Masters and Serangs of Inland Vessels) (Orissa) Rules, 1984

(1)Every candidate shall deliver to the Examiner not later than the day before the commencement of the examination-
(i)an application in Form, 'A', for permission to appear at the examination which shall be filled up at the office of Examiner;
(ii)testimonials and discharge certificates, if any, in original, regarding character, sobriety, experience, ability and good conduct on board ship and inland vessels for at least the last twelve months of his service preceding the date of his application from the employer or from a Gazetted Officer in case of unemployed candidates for permission to appear at the examination;
(iii)the prescribed examination fees ; and
(iv)the certificate of birth or in the absence of such certificate, any other authentic evidence as to his age.