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Delhi High Court - Orders

Harsh Khanna vs Serious Fraud Investigation Office on 26 July, 2024

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                                    $~53 to 67
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(CRL) 1923/2022
                                                HARSH KHANNA                                                                   .....Petitioner
                                                                Through:                                       Mr. Bhagabati Prasad Padhy,
                                                                                                               Mr.Binod Kumar Behera, Advs.
                                                                                      versus

                                                SERIOUS FRAUD INVESTIGATION OFFICE       .....Respondent
                                                             Through: Mr. Amit Tiwari, CGSC with Mr.
                                                                      Priyanshu,       Ms.        Priyanka,
                                                                      Ms.Harshita, Mr. Dhruv, Advs.
                                                                      Mr.Piyush Kumar,Sr. Prosecutor with
                                                                      Ms. Nupur Grover, Mr. Vibhav
                                                                      Singh,Advs.
                                    54
                                    +           W.P.(CRL) 1934/2022
                                                JAGDISH PAMPANNA KORE                    .....Petitioner
                                                                Through: Mr. Bhagabati Prasad Padhy,
                                                                         Mr.Binod Kumar Behera, Advs.
                                                                versus

                                                SERIOUS FRAUD INVESTIGATION OFFICE .....Respondent
                                                             Through: Mr.Piyush Kumar,Sr. Prosecutor with
                                                                      Ms. Nupur Grover, Mr. Vibhav
                                                                      Singh,Advs.
                                    55
                                    +           W.P.(CRL) 1936/2022
                                                RAKESH K MEHTA                                                                   .....Petitioner
                                                                Through:                                       Mr. Bhagabati Prasad Padhy,
                                                                                                               Mr.Binod Kumar Behera, Advs.
                                                                                      versus

                                                SERIOUS FRAUD INVESTIGATION OFFICE .....Respondent
                                                             Through: Ms. Shiva Lakshmi, CGSC with Mr.
                                                                      T. Hari Hara Sudhan, Advs.
                                                                      Mr.Piyush Kumar,Sr. Prosecutor with




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 00:38:04
                                                                                                                Ms. Nupur Grover, Mr. Vibhav
                                                                                                               Singh,Advs.
                                                                                                               Mr. Ajay Digpaul, CGSC with Mr.
                                                                                                               Kamal Digpaul, Ms. Akanksha
                                                                                                               Kumari, Ms. Shweta Ravi, Ms.Nidhi
                                                                                                               Sharma,Advs for UOI
                                    56
                                    +           W.P.(CRL) 1938/2022
                                                PUNEET BANSAL                                                                   .....Petitioner
                                                                Through:                                       Mr. Bhagabati Prasad Padhy,
                                                                                                               Mr.Binod Kumar Behera, Advs.
                                                                                      versus

                                                SERIOUS FRAUD INVESTIGATION OFFICE        .....Respondent
                                                             Through: Mr. Satya Ranjan Swain (Senior
                                                                      Panel Counsel -CG)         with Mr
                                                                      Kautilya Birat, Adv
                                                                      Mr.Piyush Kumar,Sr. Prosecutor with
                                                                      Ms. Nupur Grover, Mr. Vibhav
                                                                      Singh,Advs.

                                    57
                                    +           W.P.(CRL) 1993/2022, CRL.M.A. 17262/2022
                                                VIKAS SRIVASTAVA                             .....Petitioner
                                                                Through: Mr. Bhagabati Prasad Padhy,
                                                                           Mr.Binod Kumar Behera, Advs.
                                                                versus

                                                SERIOUS FRAUD INVESTIGATION OFFICE .....Respondent
                                                             Through: Mr.Piyush Kumar,Sr. Prosecutor with
                                                                      Ms. Nupur Grover, Mr. Vibhav
                                                                      Singh,Advs.
                                                                      Mr. Nitinjya Chaudhry, Sr. Panel
                                                                      counsel with Mr. Rahul Mourya,
                                                                      Advs. for R/UOI
                                    58
                                    +           W.P.(CRL) 1996/2022, CRL.M.A. 17272/2022
                                                VASANT S KOTHARI                                                                .....Petitioner




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 00:38:04
                                                                                       Through:                 Mr. Bhagabati Prasad Padhy,
                                                                                                               Mr.Binod Kumar Behera, Advs.
                                                                                      versus

                                                SERIOUS FRAUD INVESTIGATION OFFICE .....Respondent
                                                             Through: Ms. Shiva Lakshmi, CGSC with Mr.
                                                                      T. Hari Hara Sudhan, Advs.
                                                                      Mr.Piyush Kumar,Sr. Prosecutor with
                                                                      Ms. Nupur Grover, Mr. Vibhav
                                                                      Singh,Advs.
                                                                      Mr. Anurag Ahluwalia, CGSC with
                                                                      Mr. Abhinav Siddhant, GP for R-1
                                    59
                                    +           W.P.(CRL) 2011/2022, CRL.M.A. 17411/2022
                                                PRABHAT CHANDER                             .....Petitioner
                                                                Through: Mr. Bhagabati Prasad Padhy,
                                                                           Mr.Binod Kumar Behera, Advs.
                                                                versus

                                                SERIOUS FRAUD INVESTIGATION OFFICE .....Respondent
                                                             Through: Mr.Piyush Kumar,Sr. Prosecutor with
                                                                      Ms. Nupur Grover, Mr. Vibhav
                                                                      Singh,Advs.
                                    60
                                    +           W.P.(CRL) 2013/2022, CRL.M.A. 17462/2022
                                                RAJENDER SINGH                              .....Petitioner
                                                                Through: Mr. Bhagabati Prasad Padhy,
                                                                           Mr.Binod Kumar Behera, Advs.
                                                                versus

                                                SERIOUS FRAUD INVESTIGATION OFFICE .....Respondent
                                                             Through: Mr.Piyush Kumar,Sr. Prosecutor with
                                                                      Ms. Nupur Grover, Mr. Vibhav
                                                                      Singh,Advs.
                                                                      Mr. Satya Ranjan Swain, Sr. Panel
                                                                      Counsel with Mr. Kautilya Birat,
                                                                      Adv. for SFIO




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 00:38:05
                                     61
                                    +           W.P.(CRL) 2014/2022, CRL.M.A. 17467/2022
                                                NITIN BALARAM JADHAV                        .....Petitioner
                                                                Through: Mr. Bhagabati Prasad Padhy,
                                                                           Mr.Binod Kumar Behera, Advs.

                                                                                      versus

                                                SERIOUS FRAUD INVESTIGATION OFFICE .....Respondent
                                                             Through:
                                    62
                                    +           W.P.(CRL) 2023/2022, CRL.M.A. 17513/2022
                                                SUSHIL KUMAR                                .....Petitioner
                                                                Through: Mr. Bhagabati Prasad Padhy,
                                                                           Mr.Binod Kumar Behera, Advs.
                                                                versus

                                                SERIOUS FRAUD INVESTIGATION OFFICE .....Respondent
                                                                Through: Mr. Satya Ranjan Swain (Senior
                                                                           Panel Counsel -CG)            with Mr
                                                                           Kautilya Birat, Adv
                                                                           Mr. Srivats Kaushik, Sr. Panel
                                                                           Counsel withMr. Shriram Tiwary,
                                                                           Adv.
                                                                           Mr. Nitinjya Chaudhry, Sr. Panel
                                                                           counsel with Mr. Rahul Mourya, Mr.
                                                                           Shriram Tiwary, Mohd. Slaman Razi,
                                                                           Advs. for R/UOI 63
                                    +           W.P.(CRL) 2026/2022, CRL.M.A. 17539/2022
                                                SUSHIL KUMAR TYAGI                             .....Petitioner
                                                                Through: Mr. Bhagabati Prasad Padhy,
                                                                           Mr.Binod Kumar Behera, Advs.
                                                                versus

                                                SERIOUS FRAUD INVESTIGATION OFFICE .....Respondent
                                                             Through: Mr. Srivats Kaushik, Sr. Panel
                                                                      Counsel withMr. Shriram Tiwary,
                                                                      Adv.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 00:38:05
                                     64
                                    +           W.P.(CRL) 2028/2022, CRL.M.A. 17564/2022
                                                B L THAKUR                                  .....Petitioner
                                                                Through: Mr. Bhagabati Prasad Padhy,
                                                                           Mr.Binod Kumar Behera, Advs.
                                                                versus

                                                SERIOUS FRAUD INVESTIGATION OFFICE        .....Respondent
                                                             Through: Mr. Satya Ranjan Swain (Senior
                                                                      Panel Counsel -CG)           with Mr
                                                                      Kautilya Birat, Adv
                                    65
                                    +           W.P.(CRL) 2133/2022, CRL.M.A. 18397/2022
                                                SATISH PEJAWAR                              .....Petitioner
                                                                Through: Mr. Bhagabati Prasad Padhy,
                                                                           Mr.Binod Kumar Behera, Advs.
                                                                versus

                                                SERIOUS FRAUD INVESTIGATION OFFICE        .....Respondent
                                                             Through: Mr. Satya Ranjan Swain (Senior
                                                                      Panel Counsel -CG)          with Mr
                                                                      Kautilya Birat, Adv
                                                                      Mr. Anurag Ahluwalia, CGSC with
                                                                      Mr. Abhinav Siddhant, GP for R-1
                                    66
                                    +           W.P.(CRL) 2134/2022, CRL.M.A. 18405/2022
                                                SHAILENDRA SINGH                                                              .....Petitioner
                                                                                      Through:                 Mr. Bhagabati Prasad Padhy,
                                                                                                               Mr.Binod Kumar Behera, Advs.
                                                                                      versus

                                                SERIOUS FRAUD INVESTIGATION OFFICE .....Respondent
                                                             Through: Mr. Satya Ranjan Swain (Senior
                                                                      Panel Counsel -CG)      with Mr
                                                                      Kautilya Birat, Adv
                                                                      Mr. Satya Ranjan Swain, Sr. Panel
                                                                      Counsel with Mr. Kautilya Birat,




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 00:38:05
                                                                                                                Adv. for SFIO
                                    67
                                    +           W.P.(CRL) 2136/2022, CRL.M.A. 18413/2022
                                                MALAY KUMAR AGRAWAL                                                                  .....Petitioner
                                                                                      Through:                 Mr. Bhagabati Prasad Padhy,
                                                                                                               Mr.Binod Kumar Behera, Advs.
                                                                                      versus

                                                SERIOUS FRAUD INVESTIGATION OFFICE .....Respondent
                                                             Through: Mr. Satya Ranjan Swain (Senior
                                                                      Panel Counsel -CG)        with Mr
                                                                      Kautilya Birat, Adv
                                                                      Mr. Amit Tiwari, CGSC with Mr.
                                                                      Priyanshu,       Ms.      Priyanka,
                                                                      Ms.Harshita, Mr. Dhruv, Advs
                                                CORAM:
                                                HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                                                      ORDER

% 26.07.2024 Ms. Shiva Lakshmi, CGSC for the SFIO submits that the certain matters arising out of the impugned summoning order dated 16.08.2019 in the matter of SERIOUS FRAUD INVESTIGATION OFFICE v. Bhushan Steel Company pending before the Court of Hon'ble Mr. Justice Subramonium Prasad for 20.08.2024.

Learned counsel further submits that Hon'ble Mr. Justice Subramonium Prasad has heard the mater in part.

Since summoning order under challenge is the same and the Coordinate Bench of this Court is hearing the same as part heard, it would be proper if present matters be placed before the Court of the Hon'ble Mr. Justice Subramonium Prasad.

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/07/2024 at 00:38:05 List these matters before the Court of Hon'ble Mr. Justice Subramonium Prasad on 20.08.2024 subject to the orders of Hon'ble Acting Chief Justice.

DINESH KUMAR SHARMA, J JULY 26, 2024 Pallavi This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/07/2024 at 00:38:05