Punjab-Haryana High Court
Bakhtawar Singh vs Ks Pannu & Ors on 30 March, 2016
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
COCP No. 1698 of 2015 (O&M)
Bakhtawar Singh .. Petitioner
versus
K. S. Pannu and others .. Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal
Present: Mr. M. K. Dogra, Advocate, for the petitioner.
Mr. Anant Kataria, Deputy Advocate General, Punjab.
Mr. Harmanjit Singh Jugait, Advocate, for respondent no.5.
Rajesh Bindal, J.
The payment having been made to the petitioner, learned counsel for the petitioner submitted that he may be permitted to withdraw the present petition with liberty to make representation to the competent authority in case any claim still subsists.
Ordered accordingly.
30.3.2016 (Rajesh Bindal)
vs Judge
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