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Punjab-Haryana High Court

Bakhtawar Singh vs Ks Pannu & Ors on 30 March, 2016

Author: Rajesh Bindal

Bench: Rajesh Bindal

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                        COCP No. 1698 of 2015 (O&M)



Bakhtawar Singh                                              .. Petitioner
                                     versus
K. S. Pannu and others                                       .. Respondents


Coram:       Hon'ble Mr. Justice Rajesh Bindal


Present:     Mr. M. K. Dogra, Advocate, for the petitioner.
             Mr. Anant Kataria, Deputy Advocate General, Punjab.
             Mr. Harmanjit Singh Jugait, Advocate, for respondent no.5.


Rajesh Bindal, J.

The payment having been made to the petitioner, learned counsel for the petitioner submitted that he may be permitted to withdraw the present petition with liberty to make representation to the competent authority in case any claim still subsists.

Ordered accordingly.



30.3.2016                                             (Rajesh Bindal)
vs                                                             Judge




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