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Gujarat High Court

M/S Daewoo Motors India Ltd vs Arun Motors on 5 March, 2003

Author: R.P. Dholakia

Bench: R.P.Dholakia



      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


      CRIMINAL MISC.APPLICATION No 335 of 2003


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      M/S DAEWOO MOTORS INDIA LTD
 Versus
      ARUN MOTORS , A PARTNERSHIP   FIRM THRO'ARUN HIRABHAI CHOKSI
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      Appearance:
      1. Criminal Misc.Application No. 335 of 2003
           MR BALRAM D JAIN for Petitioner No. 1-4
           MR JR SHAH for Respondent No. 1
           MR PR ABICHANDANI APP for Respondent No. 2

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               CORAM : MR.JUSTICE R.P.DHOLAKIA

               Date of Order: 05/03/2003

 ORAL ORDER

Heard the learned counsel for the petitioners. Learned counsel for the respondent No.1 is not present. S.O. to 20/3/2003. Interim relief granted earlier is hereby extended till final disposal of this petition.

Direct service is permitted.

(R.P. DHOLAKIA,J.) RAFIK