Gujarat High Court
M/S Daewoo Motors India Ltd vs Arun Motors on 5 March, 2003
Author: R.P. Dholakia
Bench: R.P.Dholakia
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION No 335 of 2003
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M/S DAEWOO MOTORS INDIA LTD
Versus
ARUN MOTORS , A PARTNERSHIP FIRM THRO'ARUN HIRABHAI CHOKSI
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Appearance:
1. Criminal Misc.Application No. 335 of 2003
MR BALRAM D JAIN for Petitioner No. 1-4
MR JR SHAH for Respondent No. 1
MR PR ABICHANDANI APP for Respondent No. 2
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CORAM : MR.JUSTICE R.P.DHOLAKIA
Date of Order: 05/03/2003
ORAL ORDER
Heard the learned counsel for the petitioners. Learned counsel for the respondent No.1 is not present. S.O. to 20/3/2003. Interim relief granted earlier is hereby extended till final disposal of this petition.
Direct service is permitted.
(R.P. DHOLAKIA,J.) RAFIK