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Madhya Pradesh High Court

Pravesh @ Chhotu @ Chuttu vs The State Of Madhya Pradesh on 21 March, 2024

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 15829 of 2023 (PRAVESH @ CHHOTU @ CHUTTU Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 21-03-2024 Shri Shishir Verma - Advocate for the appellant.

Shri Amit Pandey - Panel Lawyer for the State.

As prayed by counsel for appellant, list after two weeks.

(MANINDER S. BHATTI) JUDGE vivek Signature Not Verified Signed by: VIVEK KUMAR TRIPATHI Signing time: 3/22/2024 11:48:25 AM