Orissa High Court
Jay Hanuman Temple Trust vs State Of Odisha And Others .... Opp. ... on 13 December, 2023
Author: K.R. Mohapatra
Bench: K.R. Mohapatra
Signature Not Verified
Digitally Signed
Signed by: MADHUSMITA SAHOO
Designation: Senior Stenographer
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 14-Dec-2023 17:24:56
IN THE HIGH COURT OF ORISSA AT CUTTACK
CMP No. 1137 OF 2023
Jay Hanuman Temple Trust .... Petitioner
Mr. Mahitosh Sinha, Advocate
-versus-
State of Odisha and others .... Opp. Parties
Mr. Amiya Kumar Mishra,
Additional Government Advocate
CORAM:
JUSTICE K.R. MOHAPATRA
ORDER
Order No. 13.12.2023
1. 1. This matter is taken up through hybrid mode.
2. Put up this matter on 6th February, 2024 on which date, learned counsel for the parties shall come prepared for final disposal of the CMP.
(K.R. Mohapatra)
ms Judge
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