Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Gujarat - Subsection Section 9(2) in Kamdhenu University Act, 2009 (2)The Chancellor shall in every case, give notice to the University, college and institution of his intention to cause an inspection or inquiry and the University, college and institution shall be entitled to be represented thereat.
