Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act] State of Gujarat - Subsection Section 17(1)(a) in Kamdhenu University Act, 2009 (a)exercise general supervision and management over the funds and investment of the University and shall advise the University as regards its financial policy; and