Supreme Court - Daily Orders
Hindustan Copper Limited vs Sujit Kumar Kar on 4 October, 2021
Bench: K.M. Joseph, Pamidighantam Sri Narasimha
ITEM NO.17 Court 10 (Video Conferencing) SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos. 15098-15099/2021
(Arising out of impugned final judgment and order dated 17-03-2021
in WPCT No. 45/2020 and CAN No. 1/2021 passed by the High Court at
Calcutta)
HINDUSTAN COPPER LIMITED & ANR. Petitioner(s)
VERSUS
SUJIT KUMAR KAR & ORS. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 04-10-2021 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s)
Mr. Pratik Dhar, Sr. Adv.
Ms. Nandini Sen Mukherjee, AOR
Mr. Guddu Singh, Adv.
For Respondent(s)
Mr. Sanjai Kumar Pathak, AOR
Mr. Arvind Kumar Tripathi, Adv.
Ms. Shashi Pathak, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Additional affidavit to be filed by the petitioner showing (1) the exact amount which the petitioner would have to pay to all the employees who have retired; (2) if the amount is to be paid only to the respondents in the present writ petition as of today.
Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2021.10.05List the matter immediately after two weeks.
16:33:24 IST Reason: (NIDHI AHUJA) (RENU KAPOOR)
AR-cum-PS BRANCH OFFICER