Himachal Pradesh High Court
Joginder Pal vs . Baba Balak Nath Temple Trust & Ors. on 7 July, 2025
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Joginder Pal Vs. Baba Balak Nath Temple Trust & Ors.
CWP No.10810 of 2025 .
07.07.2025 Present: Mr. Rupesh Kumar and Mr. Parav Sharma, Advocates, for the petitioner. Mr. K.D. Sood, Senior Advocate with Mr. Het Ram, Advocate, for the respondents.
Notice. Mr. Het Ram, learned counsel, appears and waives service of notice on behalf of the respondents.
rLearned counsel for the petitioner seeks time to look into the orders placed on record by learned counsel for the respondents.
List on 08.07.2025.
Jyotsna Rewal Dua
July 07, 2025 Judge
Mukesh
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