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Madhya Pradesh High Court

Smt. Malti vs The State Of Madhya Pradesh on 3 November, 2022

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 51213 of 2022 (SMT. MALTI Vs THE STATE OF MADHYA PRADESH) Dated : 03-11-2022 Parties through their counsel.

Since Single Bench is upto 1:30 PM, therefore, due to paucity of time, the matter could not be taken up.

List this case on 04/11/2022 at the top of the list.

(G.S. AHLUWALIA) JUDGE PjS/-

Signature Not Verified Signed by: PRINCEE BARAIYA Signing time: 03-11-2022 05:22:26 PM