Madhya Pradesh High Court
Smt. Malti vs The State Of Madhya Pradesh on 3 November, 2022
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 51213 of 2022 (SMT. MALTI Vs THE STATE OF MADHYA PRADESH) Dated : 03-11-2022 Parties through their counsel.
Since Single Bench is upto 1:30 PM, therefore, due to paucity of time, the matter could not be taken up.
List this case on 04/11/2022 at the top of the list.
(G.S. AHLUWALIA) JUDGE PjS/-
Signature Not Verified Signed by: PRINCEE BARAIYA Signing time: 03-11-2022 05:22:26 PM