Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Securities And Exchange Board Of India - Subsection Section 19(d) in Securities and Exchange Board of India (Central Database of Market Participants) Regulations, 2003 (d)such other action as may be deemed appropriate by the Board in the facts and circumstances of the case :
