Bombay High Court
Arvind Gopalrao Basutkar And 7 Ors vs Registrar General And 3 Ors on 15 June, 2022
Author: Abhay Ahuja
Bench: A. A. Sayed, Abhay Ahuja
Y.S.Patil
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14-WP-2853-2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2853 OF 2022
Arvind Gopalrao Basutkar & Ors. ... Petitioners
Versus
Registrar General and Ors. ... Respondents
******
Mr. Ravi Gadagkar i/b Aniket Ransubhe for the Petitioner.
Mr. Milind More Addl G.P. for the Respondent-State.
Mr. Rahul Nerlekar for Respondent No. 1.
******
CORAM: A. A. SAYED &
ABHAY AHUJA, JJ.
DATE : 15th JUNE 2022 P.C. :-
1. Let the Respondents file Affidavit-in-Reply. Such Affidavit-
in-Reply shall be filed within three weeks from today with copy to the other side. Rejoinder, if any, before the next date.
2. List the matter on 13th July 2022.
(ABHAY AHUJA, J.) (A. A. SAYED, J.) Digitally signed by YUGANDHARA YUGANDHARA SHARAD SHARAD PATIL PATIL Date:
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