Punjab-Haryana High Court
Pardeep Kumar vs Chief Engineer / Admn Haryana Power ... on 22 May, 2018
Author: Sudhir Mittal
Bench: Sudhir Mittal
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
Sr. No.114
CWP-13011-2018
Date of decision : 22.05.2018
Pardeep Kumar ..... Petitioner
VERSUS
Chief Engineer/Admn. Haryana Power Generation Corp. Ltd, Panchkula
..... Respondent
CORAM: HON'BLE MR. JUSTICE SUDHIR MITTAL
Present: Mr. Suneet Chahal, Advocate, for the petitioner.
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SUDHIR MITTAL, J. (Oral)
After arguing for some time, learned counsel for the petitioner wishes to withdraw the present petition with liberty to follow any other remedy available to him.
Dismissed as withdrawn with the liberty aforesaid.
(SUDHIR MITTAL) JUDGE 22.05.2018 Ramandeep Singh Whether speaking / reasoned Yes / No Whether Reportable Yes/ No 1 of 1 ::: Downloaded on - 08-07-2018 16:37:33 :::