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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(2)(a) in The Maharashtra Truck Terminal (Regulation of Location) Act, 1995

(a)four official members who, in the opinion of the State Government, have special knowledge of , or practical experience, in municipal or public administration, town and country planning, public transport, traffic control or finance;