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Union of India - Section

Section 4 in Unique Identification Authority of India (Form of Annual Statement of Accounts) Rules, 2018

4. Maintenance of accounts, etc.

- The Authority shall preserve the Balance-Sheet, the Income and Expenditure Account and the Receipt and Payment Account referred to in sub-rule (1) of rule 3, for a period of five years following the financial year to which they relate.Form A[See rule 3 (1)]Unique Identification Authority of IndiaBalance Sheet as at 31st March 20__(Amount in L )
    Schedule Current Year Previous Year
(1) (2) (3) (4) (5)
  Corpus/ Capital Fund and Liabilities      
1. Corpus/ Capital Fund 1    
2. Reserves and Surplus 2    
3. Earmarked/ Endowment Funds 3    
4. Secured Loans and Borrowings 4    
5. Unsecured Loans and Borrowings 5    
6. Deferred Credit Liabilities 6    
7. Current Liabilities and Provisions 7    
  Total      
  Assets      
1. Fixed Assets 8    
2. Investments - from Earmarked/Endowment Funds 9    
3. Investments-Others 10    
4. Current Assets, Loans, Advances etc. 11    
5. MiscellaneousExpenditure(to the extent not written off or adjusted)      
  Total      
  Significant Accounting Policies 25    
  Contingent Liabilities and Notes on Accounts 26    
Note : - All Schedules to Balance Sheet shall form part of Account.Form B[See rule 3 (1)]Unique Identification Authority of IndiaIncome and Expenditure Account for the year ended at 31st March 20__(Amount in L )
    Schedule Current Year Previous Year
(1) (2) (3) (4) (5)
  Income      
1. Income from Services 12    
2. Grants/Subsidies 13    
3. Fees/Subscriptions 14    
4. Income from Investments (Income on Invest, fromearmarked/endowment Funds transferred to Funds) 15    
5. Income from Royalty, Publications etc 16    
6. Interest Earned 17    
7. Other Income 18    
  Increase/(decrease) in stock of Finished goodsand works-in-progress 19    
  Total (A)      
  Expenditure      
1. Establishment Expenses 20    
2. Other Administrative Expenses etc. 21    
3. Operational Expenses 22    
4. Expenditure on Grants, Subsidies etc. 23    
5. Interest 24    
6. Depreciation (Net Total at the year-end -corresponding to Schedule 8)      
  Total (B)      
  Balance beingexcess of Income over Expenditure (A-B)Transfer to SpecialReserve (Specify each)Transfer to / from General Reserve      
  Balance Being Surplus/(Deficit) Carried ToCorpus/ Capital Fund      
  Significant Accounting Policies 25    
  Contingent Liabilities and Notes on Accounts 26    
Note : - All Schedules to Income and Expenditure Account shall form part of Account.Form C[See rule 3 (1)]Unique Identification Authority of IndiaReceipt and Payment Account for the year ended at 31st March 20__(Amount in L )
    Current Year Previous Year
(1) (2) (3) (4)
  Receipts    
1. Opening Balances    
a. Cash in Hand    
b. Bank Balance    
i. In Current Accounts    
ii. In Deposit Accounts    
iii. Saving Accounts    
2. Grants/ Subsidies Received    
a. From Government of India    
i. Grants-in-aid: General    
ii. Grants-in-aid: Salaries    
iii. Grants-in-aid: Capital    
b. From State Government    
c. From Other Sources (Details) (Grants for Capitaland Revenue Expenditure to be shown separately)    
3. Income from Services    
4. Income from Investment    
a. Earmarked/Endowment Funds    
b. Own Funds (Other investments)    
5. Interest Received    
a. On Bank deposits    
b. Loans, advances etc.    
c. Others    
6. Other Income (Specify)    
7. Amount Borrowed    
8. Other receipts (give details)    
a. NPS    
b. Leave Salary Pension Contribution    
c. Security/ Earnest money deposit    
d. Refund of advances    
i. HBA    
ii. Car Advance    
iii. Motor Cycle/Scooter Advance    
iv. Computer Advance    
v. Other Advances    
e. Income Tax    
f. Service Tax    
g. Miscellaneous Receipts    
  Total    
  Payments    
1. Establishment expenses (corresponding toSchedule 18)    
2. Other Administrative Expenses (Corresponding toSchedule 19)    
3. Operational Expenses (Corresponding to Schedule22)    
4. Payment made against funds for various projects(Name of the fund or project should be shown along with theparticulars of payment made for each project    
5. Investments and Deposits Made    
a. Out of Earmarked /Endowment funds    
b. Out of own Funds (Investment-others)    
6. Expenditure on Fixed Assets & CapitalWork-in-Progress    
a. Purchase of fixed Assets    
b. Expenditure on Capital Work-in-progress    
7. Refund of surplus money/Loans    
a. To the Government of India    
b. To the State Government    
c. To other providers of funds    
8. Finance Charges (Interest)    
9. Other Payments (Specify)    
a. NPS    
b. Leave Salary Pension Contribution    
c. Security/ Earnest money deposit    
d. Advances    
i. HBA    
ii. Car Advance    
iii. Motor Cycle/Scooter Advance    
iv. Computer Advance    
v. Other Advances    
e. Income Tax    
f. Service Tax    
g. Miscellaneous Payments    
10. Closing Balances    
a. Cash in Hand    
b. Bank Balances    
i. In Current Accounts    
ii. In Deposit Accounts    
iii. Savings Accounts    
  Total