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Himachal Pradesh High Court

Unknown vs Vijay Kumar V. Temple Trust Jawalamukhi on 12 October, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

Vijay Kumar v. Temple Trust Jawalamukhi .

CMP No. 14529 of 2023 in CWP No. 7273 of 2023 12.10.2023 Present Ms. Vishali Lakhanpal, Advocate vice Mr. Parav Sharma, Advocate, for the petitioners.

Mr. Deepak Sharma, Advocate, for respondent No.1.

Mr. Anup Rattan, Advocate General with Mr. Rajan Kahol, of Mr. Vishal Panwar and Mr. B.C. Verma, Additional Advocates General with Mr. Ravi Chauhan and Ms. Sunaina, Deputy Advocates General, for the respondent- State.

rt Designation of petitioners Nos. 3, 6 and 7, is ordered to be changed in the petition as per amended memo of parties filed with the application. The application stands disposed in the afore terms. Registry to carry out correction in the memo of parties accordingly.

(Sandeep Sharma) Judge October 12, 2023 (vikrant) ::: Downloaded on - 12/10/2023 20:41:43 :::CIS