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[Cites 0, Cited by 0] [Section 330A] [Entire Act]

Constitution Subarticle

Section 330A(2) in THE CONSTITUTION (ONE HUNDRED AND SIXTH AMENDMENT) ACT, 2023

2As nearly as may be, one-third of the total number of seats reserved under clause (2) of article 330 shall be reserved for women belonging to the Scheduled Castes or the Scheduled Tribes.