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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Manipur - Subsection

Section 9(1)(a) in The Manipur Cooking Gas (Licensing and Control) Order, 1986

(a)inspect any books of account referred to in sub-paragraph (6) of paragraph (3) as well as any stock of cooking gas belonging to or under the control or possession of any person;