Madhya Pradesh High Court
Jagmohan Singh Kathait vs The State Of Madhya Pradesh on 30 July, 2018
1 MCRC-13691-2017 The High Court Of Madhya Pradesh MCRC-13691-2017 (JAGMOHAN SINGH KATHAIT Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 30-07-2018 As prayed by learned counsel for the petitioner, list the case after four weeks.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE L.R. Digitally signed by LALIT SINGH RANA Date: 2018.07.30 21:51:32 -07'00'