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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Bihar - Subsection

Section 44(1)(A) in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004

(A)complaint containing the following particulars shall be presented by the complainant in person or by his agent to the Commissioner of persons with disabilities or be sent by registered post addressed to the Commissioner: -