Bombay High Court
Abbott India Ltd vs Commissioner Of Customs Imports on 9 October, 2023
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
KAWRE
KIRAN
KALYAN
Digitally signed by
KAWRE KIRAN
KALYAN
Date: 2023.10.10
16:02:21 +0530
41-WPL-11964-2023.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 11964 OF 2023
Abbott India Ltd. ..Petitioner
Vs.
Commissioner of Customs Imports ..Respondent
__________
Ms. Chandni Tanna i/b India Law Alliance, for the Petitioner.
Mr. Jitendra B. Mishra a/w Ms. Sangeeta Yadav, for the Respondent.
__________
CORAM : G. S. KULKARNI &
JITENDRA JAIN, JJ.
DATE : OCTOBER 09, 2023. P.C.:
1. Stand over to 16 October 2023.
[JITENDRA JAIN, J.] [G. S. KULKARNI, J.] Kiran Kawre Page 1 of 1
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