Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 78 in The Air Force Act, 1950 78. Position of field punishment in scale of punishments.— Field punishment shall for the purpose of commutation be deemed to stand next below dismissal in the scale of punishments specified in section 73.
