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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(7) in Punjab School Education Board (Payment of Gratuity) Regulations, 1989

(7)An employee may at any time, cancel or modify a nomination by sending a notice in writing; provided that he shall, alongwith such notice, send a fresh nomination made in accordance with the provisions of these regulations in the prescribed form.