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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Tripura - Subsection

Section 6(1)(iii) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994

(iii)any public company as defined in the Companies Act, 1956 which contracts with or is employed by the concerned Village Committee.