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Supreme Court - Daily Orders

State Of Karnataka vs M.M. Hooli . on 11 March, 2016

Bench: Fakkir Mohamed Ibrahim Kalifulla, R. Banumathi

     ITEM NO.2                   COURT NO.6                SECTION IVA

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     I.A. 1/2016 & I.A. 2/2016 in Petition(s) for Special Leave to
     Appeal (C) No(s). 13724/2006

     (Arising out of impugned final judgment and order dated 19/11/2003
     in WP No. 46905/2003 19/11/2003 in WP No. 46906/2003 19/11/2003 in
     WP No. 46907/2003 19/11/2003 in WP No. 46908/2003 19/11/2003 in WP
     No. 46909/2003 19/11/2003 in WP No. 46910/2003 19/11/2003 in WP No.
     46911/2003 19/11/2003 in WP No. 46912/2003 19/11/2003 in WP No.
     46913/2003 19/11/2003 in WP No. 46914/2003 19/11/2003 in WP No.
     46915/2003 19/11/2003 in WP No. 46916/2003 19/11/2003 in WP No.
     46917/2003 19/11/2003 in WP No. 46918/2003 19/11/2003 in WP No.
     46919/2003 19/11/2003 in WP No. 46920/2003 19/11/2003 in WP No.
     46921/2003 19/11/2003 in WP No. 46922/2003 19/11/2003 in WP No.
     46923/2003 19/11/2003 in WP No. 46924/2003 19/11/2003 in WP No.
     46925/2003 19/11/2003 in WP No. 46926/2003 19/11/2003 in WP No.
     46927/2003 19/11/2003 in WP No. 46928/2003 19/11/2003 in WP No.
     46929/2003 19/11/2003 in WP No. 46930/2003 19/11/2003 in WP No.
     46931/2003 19/11/2003 in WP No. 46932/2003 19/11/2003 in WP No.
     46933/2003 19/11/2003 in WP No. 46934/2003 19/11/2003 in WP No.
     46935/2003 19/11/2003 in WP No. 46936/2003 19/11/2003 in WP No.
     46937/2003 19/11/2003 in WP No. 46938/2003 19/11/2003 in WP No.
     46939/2003 19/11/2003 in WP No. 46940/2003 19/11/2003 in WP No.
     46941/2003 19/11/2003 in WP No. 46942/2003 19/11/2003 in WP No.
     46943/2003 19/11/2003 in WP No. 46944/2003 19/11/2003 in WP No.
     46945/2003 19/11/2003 in WP No. 46946/2003 19/11/2003 in WP No.
     46947/2003 19/11/2003 in WP No. 46948/2003 19/11/2003 in WP No.
     46949/2003 19/11/2003 in WP No. 46950/2003 19/11/2003 in WP No.
     46951/2003 19/11/2003 in WP No. 46952/2003 19/11/2003 in WP No.
     46953/2003 19/11/2003 in WP No. 46954/2003 19/11/2003 in WP No.
     46955/2003 19/11/2003 in WP No. 46956/2003 19/11/2003 in WP No.
     46957/2003 19/11/2003 in WP No. 46958/2003 19/11/2003 in WP No.
     46959/2003 19/11/2003 in WP No. 46960/2003 19/11/2003 in WP No.
     46961/2003 19/11/2003 in WP No. 46962/2003 19/11/2003 in WP No.
     46963/2003 19/11/2003 in WP No. 46964/2003 19/11/2003 in WP No.
     46965/2003 19/11/2003 in WP No. 46966/2003 19/11/2003 in WP No.
     46967/2003 19/11/2003 in WP No. 46968/2003 19/11/2003 in WP No.
     46969/2003 19/11/2003 in WP No. 46970/2003 19/11/2003 in WP No.
     46971/2003 19/11/2003 in WP No. 46972/2003 19/11/2003 in WP No.
     46973/2003 19/11/2003 in WP No. 46974/2003 19/11/2003 in WP No.
     46975/2003 19/11/2003 in WP No. 46976/2003 19/11/2003 in WP No.
     46977/2003 19/11/2003 in WP No. 46978/2003 19/11/2003 in WP No.
     46979/2003 19/11/2003 in WP No. 46980/2003 19/11/2003 in WP No.
     46981/2003 19/11/2003 in WP No. 46982/2003 19/11/2003 in WP No.
     46983/2003 19/11/2003 in WP No. 46984/2003 19/11/2003 in WP No.
Signature Not Verified


     46985/2003 19/11/2003 in WP No. 46986/2003 19/11/2003 in WP No.
Digitally signed by
NARENDRA PRASAD
Date: 2016.03.11

     46987/2003 19/11/2003 in WP No. 46988/2003 19/11/2003 in WP No.
17:19:56 IST
Reason:

     46989/2003 19/11/2003 in WP No. 46990/2003 19/11/2003 in WP No.
     46991/2003 19/11/2003 in WP No. 46992/2003 19/11/2003 in WP No.

                                           1
46993/2003   19/11/2003   in   WP   No.   46994/2003   19/11/2003   in   WP   No.
46995/2003   19/11/2003   in   WP   No.   46996/2003   19/11/2003   in   WP   No.
46997/2003   19/11/2003   in   WP   No.   46998/2003   19/11/2003   in   WP   No.
46999/2003   19/11/2003   in   WP   No.   47000/2003   19/11/2003   in   WP   No.
47001/2003   19/11/2003   in   WP   No.   47002/2003   19/11/2003   in   WP   No.
47003/2003   19/11/2003   in   WP   No.   47004/2003   19/11/2003   in   WP   No.
47005/2003   19/11/2003   in   WP   No.   47006/2003   19/11/2003   in   WP   No.
47007/2003   19/11/2003   in   WP   No.   47008/2003   19/11/2003   in   WP   No.
47009/2003   19/11/2003   in   WP   No.   47010/2003   19/11/2003   in   WP   No.
47011/2003   19/11/2003   in   WP   No.   47012/2003   19/11/2003   in   WP   No.
47013/2003   19/11/2003   in   WP   No.   47014/2003   19/11/2003   in   WP   No.
47015/2003   19/11/2003   in   WP   No.   47016/2003   19/11/2003   in   WP   No.
47017/2003   19/11/2003   in   WP   No.   47018/2003   19/11/2003   in   WP   No.
47019/2003   19/11/2003   in   WP   No.   47020/2003   19/11/2003   in   WP   No.
47021/2003   19/11/2003   in   WP   No.   47022/2003   19/11/2003   in   WP   No.
47023/2003   19/11/2003   in   WP   No.   47024/2003   19/11/2003   in   WP   No.
47025/2003   19/11/2003   in   WP   No.   47026/2003   19/11/2003   in   WP   No.
47027/2003   19/11/2003   in   WP   No.   47028/2003   19/11/2003   in   WP   No.
47029/2003   19/11/2003   in   WP   No.   47030/2003   19/11/2003   in   WP   No.
47031/2003   19/11/2003   in   WP   No.   47032/2003   19/11/2003   in   WP   No.
47033/2003   19/11/2003   in   WP   No.   47034/2003   19/11/2003   in   WP   No.
47035/2003   19/11/2003   in   WP   No.   47036/2003   19/11/2003   in   WP   No.
47037/2003   19/11/2003   in   WP   No.   47038/2003   19/11/2003   in   WP   No.
47039/2003   19/11/2003   in   WP   No.   47040/2003   19/11/2003   in   WP   No.
47041/2003   19/11/2003   in   WP   No.   47042/2003   19/11/2003   in   WP   No.
47043/2003   19/11/2003   in   WP   No.   47044/2003   19/11/2003   in   WP   No.
47045/2003   19/11/2003   in   WP   No.   47046/2003   19/11/2003   in   WP   No.
47047/2003   19/11/2003   in   WP   No.   47048/2003   19/11/2003   in   WP   No.
47049/2003   19/11/2003   in   WP   No.   47050/2003   19/11/2003   in   WP   No.
47051/2003   19/11/2003   in   WP   No.   47052/2003   19/11/2003   in   WP   No.
47053/2003   19/11/2003   in   WP   No.   47054/2003   19/11/2003   in   WP   No.
47055/2003   19/11/2003   in   WP   No.   47056/2003   19/11/2003   in   WP   No.
47057/2003   19/11/2003   in   WP   No.   47058/2003   19/11/2003   in   WP   No.
47059/2003   19/11/2003   in   WP   No.   47060/2003   19/11/2003   in   WP   No.
47061/2003   19/11/2003   in   WP   No.   47062/2003   19/11/2003   in   WP   No.
47063/2003   19/11/2003   in   WP   No.   47064/2003   19/11/2003   in   WP   No.
47065/2003   19/11/2003   in   WP   No.   47066/2003   19/11/2003   in   WP   No.
47067/2003   19/11/2003   in   WP   No.   47068/2003   19/11/2003   in   WP   No.
47069/2003   19/11/2003   in   WP   No.   47070/2003   19/11/2003   in   WP   No.
47071/2003   19/11/2003   in   WP   No.   47072/2003   19/11/2003   in   WP   No.
47073/2003   19/11/2003   in   WP   No.   47074/2003   19/11/2003   in   WP   No.
47075/2003   19/11/2003   in   WP   No.   47076/2003   19/11/2003   in   WP   No.
47077/2003   19/11/2003   in   WP   No.   47078/2003   19/11/2003   in   WP   No.
47079/2003   19/11/2003   in   WP   No.   47080/2003   19/11/2003   in   WP   No.
47081/2003   19/11/2003   in   WP   No.   47082/2003   19/11/2003   in   WP   No.
47083/2003   19/11/2003   in   WP   No.   47084/2003   19/11/2003   in   WP   No.
47085/2003   19/11/2003   in   WP   No.   47086/2003   19/11/2003   in   WP   No.
47087/2003   19/11/2003   in   WP   No.   47088/2003   19/11/2003   in   WP   No.
47089/2003   19/11/2003   in   WP   No.   47090/2003   19/11/2003   in   WP   No.
47091/2003   19/11/2003   in   WP   No.   47092/2003   19/11/2003   in   WP   No.
47093/2003   19/11/2003   in   WP   No.   47094/2003   19/11/2003   in   WP   No.
47095/2003   19/11/2003   in   WP   No.   47096/2003   19/11/2003   in   WP   No.
47097/2003   19/11/2003   in   WP   No.   47098/2003   19/11/2003   in   WP   No.

                                           2
47099/2003   19/11/2003   in   WP   No.   47100/2003   19/11/2003   in   WP   No.
47101/2003   19/11/2003   in   WP   No.   47102/2003   19/11/2003   in   WP   No.
47103/2003   19/11/2003   in   WP   No.   47104/2003   19/11/2003   in   WP   No.
47105/2003   19/11/2003   in   WP   No.   47106/2003   19/11/2003   in   WP   No.
47107/2003   19/11/2003   in   WP   No.   47108/2003   19/11/2003   in   WP   No.
47109/2003   19/11/2003   in   WP   No.   47110/2003   19/11/2003   in   WP   No.
47111/2003   19/11/2003   in   WP   No.   47112/2003   19/11/2003   in   WP   No.
47113/2003   19/11/2003   in   WP   No.   47114/2003   19/11/2003   in   WP   No.
47115/2003   19/11/2003   in   WP   No.   47116/2003   19/11/2003   in   WP   No.
47117/2003   19/11/2003   in   WP   No.   47118/2003   19/11/2003   in   WP   No.
47119/2003   19/11/2003   in   WP   No.   47120/2003   19/11/2003   in   WP   No.
47121/2003   19/11/2003   in   WP   No.   47122/2003   19/11/2003   in   WP   No.
47123/2003   19/11/2003   in   WP   No.   47124/2003   19/11/2003   in   WP   No.
47125/2003   19/11/2003   in   WP   No.   47126/2003   19/11/2003   in   WP   No.
47127/2003   19/11/2003   in   WP   No.   47128/2003   19/11/2003   in   WP   No.
47129/2003   19/11/2003   in   WP   No.   47130/2003   19/11/2003   in   WP   No.
47131/2003   19/11/2003   in   WP   No.   47132/2003   19/11/2003   in   WP   No.
47133/2003   19/11/2003   in   WP   No.   47134/2003   19/11/2003   in   WP   No.
47135/2003   19/11/2003   in   WP   No.   47136/2003   19/11/2003   in   WP   No.
47137/2003   19/11/2003   in   WP   No.   47138/2003   19/11/2003   in   WP   No.
47139/2003   19/11/2003   in   WP   No.   47140/2003   19/11/2003   in   WP   No.
47141/2003   19/11/2003   in   WP   No.   47142/2003   19/11/2003   in   WP   No.
47143/2003   19/11/2003   in   WP   No.   47144/2003   19/11/2003   in   WP   No.
47145/2003   19/11/2003   in   WP   No.   47146/2003   19/11/2003   in   WP   No.
47147/2003   19/11/2003   in   WP   No.   47148/2003   19/11/2003   in   WP   No.
47149/2003   19/11/2003   in   WP   No.   47150/2003   19/11/2003   in   WP   No.
47151/2003   19/11/2003   in   WP   No.   47152/2003   19/11/2003   in   WP   No.
47153/2003   19/11/2003   in   WP   No.   47154/2003   19/11/2003   in   WP   No.
47155/2003   19/11/2003   in   WP   No.   47156/2003   19/11/2003   in   WP   No.
47157/2003   19/11/2003   in   WP   No.   47158/2003   19/11/2003   in   WP   No.
47159/2003   19/11/2003   in   WP   No.   47160/2003   19/11/2003   in   WP   No.
47161/2003   19/11/2003   in   WP   No.   47162/2003   19/11/2003   in   WP   No.
47163/2003   19/11/2003   in   WP   No.   47164/2003   19/11/2003   in   WP   No.
47165/2003   19/11/2003   in   WP   No.   47166/2003   19/11/2003   in   WP   No.
47167/2003   19/11/2003   in   WP   No.   47168/2003   19/11/2003   in   WP   No.
47169/2003   19/11/2003   in   WP   No.   47170/2003   19/11/2003   in   WP   No.
47171/2003   19/11/2003   in   WP   No.   47172/2003   19/11/2003   in   WP   No.
47173/2003   19/11/2003   in   WP   No.   47174/2003   19/11/2003   in   WP   No.
47175/2003   19/11/2003   in   WP   No.   47176/2003   19/11/2003   in   WP   No.
47177/2003   19/11/2003   in   WP   No.   47178/2003   19/11/2003   in   WP   No.
47179/2003   19/11/2003   in   WP   No.   47180/2003   19/11/2003   in   WP   No.
47181/2003   19/11/2003   in   WP   No.   47182/2003   19/11/2003   in   WP   No.
47183/2003   19/11/2003   in   WP   No.   47184/2003   19/11/2003   in   WP   No.
47185/2003   19/11/2003   in   WP   No.   47186/2003   19/11/2003   in   WP   No.
47187/2003   19/11/2003   in   WP   No.   47188/2003   19/11/2003   in   WP   No.
47189/2003   19/11/2003   in   WP   No.   47190/2003   19/11/2003   in   WP   No.
47191/2003   19/11/2003   in   WP   No.   47192/2003   19/11/2003   in   WP   No.
47193/2003   19/11/2003   in   WP   No.   47194/2003   19/11/2003   in   WP   No.
47195/2003   19/11/2003   in   WP   No.   47196/2003   19/11/2003   in   WP   No.
47197/2003   19/11/2003   in   WP   No.   47198/2003   19/11/2003   in   WP   No.
47199/2003   19/11/2003   in   WP   No.   47200/2003   19/11/2003   in   WP   No.
47201/2003   19/11/2003   in   WP   No.   47202/2003   19/11/2003   in   WP   No.
47203/2003   19/11/2003   in   WP   No.   47204/2003   19/11/2003   in   WP   No.

                                           3
47205/2003 19/11/2003 in WP No. 47206/2003 19/11/2003 in WP No.
47207/2003 19/11/2003 in WP No. 47208/2003 19/11/2003 in WP No.
47209/2003 19/11/2003 in WP No. 47210/2003 19/11/2003 in WP No.
47211/2003 19/11/2003 in WP No.
 47212/2003 19/11/2003 in WP No. 47213/2003 19/11/2003 in WP No.
47214/2003 19/11/2003 in WP No. 47215/2003 19/11/2003 in WP No.
47216/2003 19/11/2003 in WP No. 47217/2003 19/11/2003 in WP No.
47218/2003 19/11/2003 in WP No. 47219/2003 19/11/2003 in WP No.
47220/2003 19/11/2003 in WP No. 47221/2003 19/11/2003 in WP No.
47222/2003 19/11/2003 in WP No. 47223/2003 19/11/2003 in WP No.
47224/2003 19/11/2003 in WP No. 47225/2003 19/11/2003 in WP No.
47226/2003 19/11/2003 in WP No. 47227/2003 19/11/2003 in WP No.
47228/2003 19/11/2003 in WP No. 47229/2003 19/11/2003 in WP No.
47230/2003 19/11/2003 in WP No. 47231/2003 19/11/2003 in WP No.
47232/2003 19/11/2003 in WP No. 47233/2003 19/11/2003 in WP No.
47234/2003 19/11/2003 in WP No. 47235/2003 19/11/2003 in WP No.
47236/2003 19/11/2003 in WP No. 47237/2003 19/11/2003 in WP No.
47238/2003 passed by the High Court Of Karnataka At Bangalore)

STATE OF KARNATAKA & ORS.                             Petitioner(s)
                                  VERSUS
M.M. HOOLI & ORS.                                     Respondent(s)

(Appln(s) for appeal against registrar's order dated 12.10.2015 and
c/delay in filing appeal against registrar's order and office
report)

Date : 11/03/2016 This matter was called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
          HON'BLE MRS. JUSTICE R. BANUMATHI

For Petitioner(s)     Mr. V. N. Raghupathy,AOR

For Respondent(s)     Dr. Kailash Chand,AOR

                      Dr. Sushil Balwada,AOR

                      Mr. Dinesh Kumar Garg,AOR

                      Ms. A. Sumathi,AOR

      UPON hearing the counsel the Court made the following
                              O R D E R

Perused the letter circulated by the counsel for the respondent(s).

Call after two weeks.

(NARENDRA PRASAD) (SHARDA KAPOOR) COURT MASTER COURT MASTER 4