Supreme Court - Daily Orders
State Of Karnataka vs M.M. Hooli . on 11 March, 2016
Bench: Fakkir Mohamed Ibrahim Kalifulla, R. Banumathi
ITEM NO.2 COURT NO.6 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 1/2016 & I.A. 2/2016 in Petition(s) for Special Leave to
Appeal (C) No(s). 13724/2006
(Arising out of impugned final judgment and order dated 19/11/2003
in WP No. 46905/2003 19/11/2003 in WP No. 46906/2003 19/11/2003 in
WP No. 46907/2003 19/11/2003 in WP No. 46908/2003 19/11/2003 in WP
No. 46909/2003 19/11/2003 in WP No. 46910/2003 19/11/2003 in WP No.
46911/2003 19/11/2003 in WP No. 46912/2003 19/11/2003 in WP No.
46913/2003 19/11/2003 in WP No. 46914/2003 19/11/2003 in WP No.
46915/2003 19/11/2003 in WP No. 46916/2003 19/11/2003 in WP No.
46917/2003 19/11/2003 in WP No. 46918/2003 19/11/2003 in WP No.
46919/2003 19/11/2003 in WP No. 46920/2003 19/11/2003 in WP No.
46921/2003 19/11/2003 in WP No. 46922/2003 19/11/2003 in WP No.
46923/2003 19/11/2003 in WP No. 46924/2003 19/11/2003 in WP No.
46925/2003 19/11/2003 in WP No. 46926/2003 19/11/2003 in WP No.
46927/2003 19/11/2003 in WP No. 46928/2003 19/11/2003 in WP No.
46929/2003 19/11/2003 in WP No. 46930/2003 19/11/2003 in WP No.
46931/2003 19/11/2003 in WP No. 46932/2003 19/11/2003 in WP No.
46933/2003 19/11/2003 in WP No. 46934/2003 19/11/2003 in WP No.
46935/2003 19/11/2003 in WP No. 46936/2003 19/11/2003 in WP No.
46937/2003 19/11/2003 in WP No. 46938/2003 19/11/2003 in WP No.
46939/2003 19/11/2003 in WP No. 46940/2003 19/11/2003 in WP No.
46941/2003 19/11/2003 in WP No. 46942/2003 19/11/2003 in WP No.
46943/2003 19/11/2003 in WP No. 46944/2003 19/11/2003 in WP No.
46945/2003 19/11/2003 in WP No. 46946/2003 19/11/2003 in WP No.
46947/2003 19/11/2003 in WP No. 46948/2003 19/11/2003 in WP No.
46949/2003 19/11/2003 in WP No. 46950/2003 19/11/2003 in WP No.
46951/2003 19/11/2003 in WP No. 46952/2003 19/11/2003 in WP No.
46953/2003 19/11/2003 in WP No. 46954/2003 19/11/2003 in WP No.
46955/2003 19/11/2003 in WP No. 46956/2003 19/11/2003 in WP No.
46957/2003 19/11/2003 in WP No. 46958/2003 19/11/2003 in WP No.
46959/2003 19/11/2003 in WP No. 46960/2003 19/11/2003 in WP No.
46961/2003 19/11/2003 in WP No. 46962/2003 19/11/2003 in WP No.
46963/2003 19/11/2003 in WP No. 46964/2003 19/11/2003 in WP No.
46965/2003 19/11/2003 in WP No. 46966/2003 19/11/2003 in WP No.
46967/2003 19/11/2003 in WP No. 46968/2003 19/11/2003 in WP No.
46969/2003 19/11/2003 in WP No. 46970/2003 19/11/2003 in WP No.
46971/2003 19/11/2003 in WP No. 46972/2003 19/11/2003 in WP No.
46973/2003 19/11/2003 in WP No. 46974/2003 19/11/2003 in WP No.
46975/2003 19/11/2003 in WP No. 46976/2003 19/11/2003 in WP No.
46977/2003 19/11/2003 in WP No. 46978/2003 19/11/2003 in WP No.
46979/2003 19/11/2003 in WP No. 46980/2003 19/11/2003 in WP No.
46981/2003 19/11/2003 in WP No. 46982/2003 19/11/2003 in WP No.
46983/2003 19/11/2003 in WP No. 46984/2003 19/11/2003 in WP No.
Signature Not Verified
46985/2003 19/11/2003 in WP No. 46986/2003 19/11/2003 in WP No.
Digitally signed by
NARENDRA PRASAD
Date: 2016.03.11
46987/2003 19/11/2003 in WP No. 46988/2003 19/11/2003 in WP No.
17:19:56 IST
Reason:
46989/2003 19/11/2003 in WP No. 46990/2003 19/11/2003 in WP No.
46991/2003 19/11/2003 in WP No. 46992/2003 19/11/2003 in WP No.
1
46993/2003 19/11/2003 in WP No. 46994/2003 19/11/2003 in WP No.
46995/2003 19/11/2003 in WP No. 46996/2003 19/11/2003 in WP No.
46997/2003 19/11/2003 in WP No. 46998/2003 19/11/2003 in WP No.
46999/2003 19/11/2003 in WP No. 47000/2003 19/11/2003 in WP No.
47001/2003 19/11/2003 in WP No. 47002/2003 19/11/2003 in WP No.
47003/2003 19/11/2003 in WP No. 47004/2003 19/11/2003 in WP No.
47005/2003 19/11/2003 in WP No. 47006/2003 19/11/2003 in WP No.
47007/2003 19/11/2003 in WP No. 47008/2003 19/11/2003 in WP No.
47009/2003 19/11/2003 in WP No. 47010/2003 19/11/2003 in WP No.
47011/2003 19/11/2003 in WP No. 47012/2003 19/11/2003 in WP No.
47013/2003 19/11/2003 in WP No. 47014/2003 19/11/2003 in WP No.
47015/2003 19/11/2003 in WP No. 47016/2003 19/11/2003 in WP No.
47017/2003 19/11/2003 in WP No. 47018/2003 19/11/2003 in WP No.
47019/2003 19/11/2003 in WP No. 47020/2003 19/11/2003 in WP No.
47021/2003 19/11/2003 in WP No. 47022/2003 19/11/2003 in WP No.
47023/2003 19/11/2003 in WP No. 47024/2003 19/11/2003 in WP No.
47025/2003 19/11/2003 in WP No. 47026/2003 19/11/2003 in WP No.
47027/2003 19/11/2003 in WP No. 47028/2003 19/11/2003 in WP No.
47029/2003 19/11/2003 in WP No. 47030/2003 19/11/2003 in WP No.
47031/2003 19/11/2003 in WP No. 47032/2003 19/11/2003 in WP No.
47033/2003 19/11/2003 in WP No. 47034/2003 19/11/2003 in WP No.
47035/2003 19/11/2003 in WP No. 47036/2003 19/11/2003 in WP No.
47037/2003 19/11/2003 in WP No. 47038/2003 19/11/2003 in WP No.
47039/2003 19/11/2003 in WP No. 47040/2003 19/11/2003 in WP No.
47041/2003 19/11/2003 in WP No. 47042/2003 19/11/2003 in WP No.
47043/2003 19/11/2003 in WP No. 47044/2003 19/11/2003 in WP No.
47045/2003 19/11/2003 in WP No. 47046/2003 19/11/2003 in WP No.
47047/2003 19/11/2003 in WP No. 47048/2003 19/11/2003 in WP No.
47049/2003 19/11/2003 in WP No. 47050/2003 19/11/2003 in WP No.
47051/2003 19/11/2003 in WP No. 47052/2003 19/11/2003 in WP No.
47053/2003 19/11/2003 in WP No. 47054/2003 19/11/2003 in WP No.
47055/2003 19/11/2003 in WP No. 47056/2003 19/11/2003 in WP No.
47057/2003 19/11/2003 in WP No. 47058/2003 19/11/2003 in WP No.
47059/2003 19/11/2003 in WP No. 47060/2003 19/11/2003 in WP No.
47061/2003 19/11/2003 in WP No. 47062/2003 19/11/2003 in WP No.
47063/2003 19/11/2003 in WP No. 47064/2003 19/11/2003 in WP No.
47065/2003 19/11/2003 in WP No. 47066/2003 19/11/2003 in WP No.
47067/2003 19/11/2003 in WP No. 47068/2003 19/11/2003 in WP No.
47069/2003 19/11/2003 in WP No. 47070/2003 19/11/2003 in WP No.
47071/2003 19/11/2003 in WP No. 47072/2003 19/11/2003 in WP No.
47073/2003 19/11/2003 in WP No. 47074/2003 19/11/2003 in WP No.
47075/2003 19/11/2003 in WP No. 47076/2003 19/11/2003 in WP No.
47077/2003 19/11/2003 in WP No. 47078/2003 19/11/2003 in WP No.
47079/2003 19/11/2003 in WP No. 47080/2003 19/11/2003 in WP No.
47081/2003 19/11/2003 in WP No. 47082/2003 19/11/2003 in WP No.
47083/2003 19/11/2003 in WP No. 47084/2003 19/11/2003 in WP No.
47085/2003 19/11/2003 in WP No. 47086/2003 19/11/2003 in WP No.
47087/2003 19/11/2003 in WP No. 47088/2003 19/11/2003 in WP No.
47089/2003 19/11/2003 in WP No. 47090/2003 19/11/2003 in WP No.
47091/2003 19/11/2003 in WP No. 47092/2003 19/11/2003 in WP No.
47093/2003 19/11/2003 in WP No. 47094/2003 19/11/2003 in WP No.
47095/2003 19/11/2003 in WP No. 47096/2003 19/11/2003 in WP No.
47097/2003 19/11/2003 in WP No. 47098/2003 19/11/2003 in WP No.
2
47099/2003 19/11/2003 in WP No. 47100/2003 19/11/2003 in WP No.
47101/2003 19/11/2003 in WP No. 47102/2003 19/11/2003 in WP No.
47103/2003 19/11/2003 in WP No. 47104/2003 19/11/2003 in WP No.
47105/2003 19/11/2003 in WP No. 47106/2003 19/11/2003 in WP No.
47107/2003 19/11/2003 in WP No. 47108/2003 19/11/2003 in WP No.
47109/2003 19/11/2003 in WP No. 47110/2003 19/11/2003 in WP No.
47111/2003 19/11/2003 in WP No. 47112/2003 19/11/2003 in WP No.
47113/2003 19/11/2003 in WP No. 47114/2003 19/11/2003 in WP No.
47115/2003 19/11/2003 in WP No. 47116/2003 19/11/2003 in WP No.
47117/2003 19/11/2003 in WP No. 47118/2003 19/11/2003 in WP No.
47119/2003 19/11/2003 in WP No. 47120/2003 19/11/2003 in WP No.
47121/2003 19/11/2003 in WP No. 47122/2003 19/11/2003 in WP No.
47123/2003 19/11/2003 in WP No. 47124/2003 19/11/2003 in WP No.
47125/2003 19/11/2003 in WP No. 47126/2003 19/11/2003 in WP No.
47127/2003 19/11/2003 in WP No. 47128/2003 19/11/2003 in WP No.
47129/2003 19/11/2003 in WP No. 47130/2003 19/11/2003 in WP No.
47131/2003 19/11/2003 in WP No. 47132/2003 19/11/2003 in WP No.
47133/2003 19/11/2003 in WP No. 47134/2003 19/11/2003 in WP No.
47135/2003 19/11/2003 in WP No. 47136/2003 19/11/2003 in WP No.
47137/2003 19/11/2003 in WP No. 47138/2003 19/11/2003 in WP No.
47139/2003 19/11/2003 in WP No. 47140/2003 19/11/2003 in WP No.
47141/2003 19/11/2003 in WP No. 47142/2003 19/11/2003 in WP No.
47143/2003 19/11/2003 in WP No. 47144/2003 19/11/2003 in WP No.
47145/2003 19/11/2003 in WP No. 47146/2003 19/11/2003 in WP No.
47147/2003 19/11/2003 in WP No. 47148/2003 19/11/2003 in WP No.
47149/2003 19/11/2003 in WP No. 47150/2003 19/11/2003 in WP No.
47151/2003 19/11/2003 in WP No. 47152/2003 19/11/2003 in WP No.
47153/2003 19/11/2003 in WP No. 47154/2003 19/11/2003 in WP No.
47155/2003 19/11/2003 in WP No. 47156/2003 19/11/2003 in WP No.
47157/2003 19/11/2003 in WP No. 47158/2003 19/11/2003 in WP No.
47159/2003 19/11/2003 in WP No. 47160/2003 19/11/2003 in WP No.
47161/2003 19/11/2003 in WP No. 47162/2003 19/11/2003 in WP No.
47163/2003 19/11/2003 in WP No. 47164/2003 19/11/2003 in WP No.
47165/2003 19/11/2003 in WP No. 47166/2003 19/11/2003 in WP No.
47167/2003 19/11/2003 in WP No. 47168/2003 19/11/2003 in WP No.
47169/2003 19/11/2003 in WP No. 47170/2003 19/11/2003 in WP No.
47171/2003 19/11/2003 in WP No. 47172/2003 19/11/2003 in WP No.
47173/2003 19/11/2003 in WP No. 47174/2003 19/11/2003 in WP No.
47175/2003 19/11/2003 in WP No. 47176/2003 19/11/2003 in WP No.
47177/2003 19/11/2003 in WP No. 47178/2003 19/11/2003 in WP No.
47179/2003 19/11/2003 in WP No. 47180/2003 19/11/2003 in WP No.
47181/2003 19/11/2003 in WP No. 47182/2003 19/11/2003 in WP No.
47183/2003 19/11/2003 in WP No. 47184/2003 19/11/2003 in WP No.
47185/2003 19/11/2003 in WP No. 47186/2003 19/11/2003 in WP No.
47187/2003 19/11/2003 in WP No. 47188/2003 19/11/2003 in WP No.
47189/2003 19/11/2003 in WP No. 47190/2003 19/11/2003 in WP No.
47191/2003 19/11/2003 in WP No. 47192/2003 19/11/2003 in WP No.
47193/2003 19/11/2003 in WP No. 47194/2003 19/11/2003 in WP No.
47195/2003 19/11/2003 in WP No. 47196/2003 19/11/2003 in WP No.
47197/2003 19/11/2003 in WP No. 47198/2003 19/11/2003 in WP No.
47199/2003 19/11/2003 in WP No. 47200/2003 19/11/2003 in WP No.
47201/2003 19/11/2003 in WP No. 47202/2003 19/11/2003 in WP No.
47203/2003 19/11/2003 in WP No. 47204/2003 19/11/2003 in WP No.
3
47205/2003 19/11/2003 in WP No. 47206/2003 19/11/2003 in WP No.
47207/2003 19/11/2003 in WP No. 47208/2003 19/11/2003 in WP No.
47209/2003 19/11/2003 in WP No. 47210/2003 19/11/2003 in WP No.
47211/2003 19/11/2003 in WP No.
47212/2003 19/11/2003 in WP No. 47213/2003 19/11/2003 in WP No.
47214/2003 19/11/2003 in WP No. 47215/2003 19/11/2003 in WP No.
47216/2003 19/11/2003 in WP No. 47217/2003 19/11/2003 in WP No.
47218/2003 19/11/2003 in WP No. 47219/2003 19/11/2003 in WP No.
47220/2003 19/11/2003 in WP No. 47221/2003 19/11/2003 in WP No.
47222/2003 19/11/2003 in WP No. 47223/2003 19/11/2003 in WP No.
47224/2003 19/11/2003 in WP No. 47225/2003 19/11/2003 in WP No.
47226/2003 19/11/2003 in WP No. 47227/2003 19/11/2003 in WP No.
47228/2003 19/11/2003 in WP No. 47229/2003 19/11/2003 in WP No.
47230/2003 19/11/2003 in WP No. 47231/2003 19/11/2003 in WP No.
47232/2003 19/11/2003 in WP No. 47233/2003 19/11/2003 in WP No.
47234/2003 19/11/2003 in WP No. 47235/2003 19/11/2003 in WP No.
47236/2003 19/11/2003 in WP No. 47237/2003 19/11/2003 in WP No.
47238/2003 passed by the High Court Of Karnataka At Bangalore)
STATE OF KARNATAKA & ORS. Petitioner(s)
VERSUS
M.M. HOOLI & ORS. Respondent(s)
(Appln(s) for appeal against registrar's order dated 12.10.2015 and
c/delay in filing appeal against registrar's order and office
report)
Date : 11/03/2016 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. V. N. Raghupathy,AOR
For Respondent(s) Dr. Kailash Chand,AOR
Dr. Sushil Balwada,AOR
Mr. Dinesh Kumar Garg,AOR
Ms. A. Sumathi,AOR
UPON hearing the counsel the Court made the following
O R D E R
Perused the letter circulated by the counsel for the respondent(s).
Call after two weeks.
(NARENDRA PRASAD) (SHARDA KAPOOR) COURT MASTER COURT MASTER 4