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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(2)(x) in Securities and Exchange Board of India (Central Database of Market Participants) Regulations, 2003

(x)unique identification number means the identification number generated in the Central Database for and allotted to each applicant under these regulations.