Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(2)(g) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(g)any fees, fines and penalties , if any, recovered, and all recoveries made by the Committee, under this Act; and