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Allahabad High Court

C/M Anand Vidypith I.College vs State Of U.P. & Others on 5 July, 2010

Author: Anil Kumar

Bench: Anil Kumar

Court No. - 26

Case :- WRIT - A No. - 1323 of 1993

Petitioner :- C/M Anand Vidypith I.College
Respondent :- State Of U.P. & Others
Petitioner Counsel :- Faujdar Rai,Chandra Kumar Rai
Respondent Counsel :- S.C.

Hon'ble Anil Kumar,J.

Matter is taken in the revised cause list. None appear on behalf of the petitioner. Heard learned Standing Counsel and perused the record. Due to efflux of time, the writ petition has become infructuous. Accordingly the same is dismissed as infructuous. Interim order, if any, stands vacated. Order Date :- 5.7.2010 Ravi/-