Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 1 in The Himachal Pradesh Village Common Lands Vesting and Utilisation Scheme, 1975 1. Short title and commencement. (1)This scheme shall be called the Himachal Pradesh Village Common Lands Vesting and Utilisation Scheme, 1975.(2)It shall come into force at once.
