Bombay High Court
Altus Uber Imo No. 9385300 vs Siem Offshore Rederi As And Swordfish ... on 25 October, 2018
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS
LODGING NO. 1089 OF 2018
In
COMMERCIAL APPEAL LODGING NO . 465 OF 2018
Altus Uber Imo No. 9385300 ....Petitioner
V/S
Siem Offshore Rederi As ....Respondent
WITH COMMERCIAL APPEAL LODGING NO. 465 OF 2018 In NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS LODGING NO .
1392 OF 2018 Altus Uber Imo No. 9385300 ....Petitioner V/S Siem Offshore Rederi As ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS LODGING NO. 1137 OF 2018 In COMMERCIAL APPEAL LODGING NO . 465 OF 2018 Altus Uber Imo No. 9385300 ....Petitioner V/S Siem Offshore Rederi As And Swordfish Shipco ....Respondent Limited (intervener)
-Mr.Sunip Sen a/w Mr.Pandurang Pol and Ms.Priyanka Pol i/b Pol Legal Juris for the Applicant/Appellant Page 1/2 ::: Uploaded on - 25/10/2018 ::: Downloaded on - 27/10/2018 02:56:47 :::
-Mr.Vishal Muglikar,Mr.Nishaan Shetty i/b Kaushik S. Krishnawmay for the Respondent (Orig.Plaintiff)
-Ms.Damayanti Sen i/b Bose & Mitra & Co for the applicant-Swordfish Shipco Ltd.- in NMCAL/1137/2018 CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 25th October, 2018 P.C. :
By consent Stand Over to 22/11/2018.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 25/10/2018 ::: Downloaded on - 27/10/2018 02:56:47 :::