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[Cites 1, Cited by 9]

Bombay High Court

Altus Uber Imo No. 9385300 vs Siem Offshore Rederi As And Swordfish ... on 25 October, 2018

Bench: S.C. Dharmadhikari, B.P. Colabawalla

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION

 NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS
                   LODGING NO. 1089 OF 2018
                             In
         COMMERCIAL APPEAL LODGING NO . 465 OF 2018

        Altus Uber Imo No. 9385300                           ....Petitioner
                    V/S
        Siem Offshore Rederi As                           ....Respondent

WITH COMMERCIAL APPEAL LODGING NO. 465 OF 2018 In NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS LODGING NO .

1392 OF 2018 Altus Uber Imo No. 9385300 ....Petitioner V/S Siem Offshore Rederi As ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS LODGING NO. 1137 OF 2018 In COMMERCIAL APPEAL LODGING NO . 465 OF 2018 Altus Uber Imo No. 9385300 ....Petitioner V/S Siem Offshore Rederi As And Swordfish Shipco ....Respondent Limited (intervener)

-Mr.Sunip Sen a/w Mr.Pandurang Pol and Ms.Priyanka Pol i/b Pol Legal Juris for the Applicant/Appellant Page 1/2 ::: Uploaded on - 25/10/2018 ::: Downloaded on - 27/10/2018 02:56:47 :::

-Mr.Vishal Muglikar,Mr.Nishaan Shetty i/b Kaushik S. Krishnawmay for the Respondent (Orig.Plaintiff)

-Ms.Damayanti Sen i/b Bose & Mitra & Co for the applicant-Swordfish Shipco Ltd.- in NMCAL/1137/2018 CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 25th October, 2018 P.C. :

By consent Stand Over to 22/11/2018.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 25/10/2018 ::: Downloaded on - 27/10/2018 02:56:47 :::