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Bombay High Court

Mathadi Kamgar Sahakari Sanstha ... vs The State Of Maharashtra And Ors on 28 January, 2019

Bench: B.P. Dharmadhikari, Revati Mohite Dere

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

         WRIT PETITION STAMP NO. 36902 OF 2018

 Mathadi Kamgar Sahakari Sanstha Maryadit                  ....Petitioner
             V/S
 The State Of Maharashtra And Ors                       ....Respondent

Shri Rahul Damodar Motkari For Shri N.C.Walimbe, Government Pleader Writ Cell R.no 1 To 4 CORAM : B.P. DHARMADHIKARI & REVATI MOHITE DERE, JJ DATE : 28th January, 2019 P.C. :

At the request of learned advocate for the petitioners, Stand over to as per CMIS date.
Affidavit in reply filed by R.No. 1 & 2 is taken on record.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 28/01/2019 ::: Downloaded on - 30/01/2019 00:09:15 :::