Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(f) in Tamil Nadu Sandalwood Possession Rules, 1970 (f)[ "Sandalwood" includes sandalwood roots, sandalwood dust and sandalwood chips;] [Clause (f) was substituted by G. O. Ms. No. 311, E&F, dated the 24th November 1988.]
