Section 11(2)(a) in The Gujarat Agricultural Pests and Diseases Act, 1980

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(a)for every destroyed tree of the kind referred to in clause (a) of sub-section (1) of section 8, not exceed one-half of the value of the said tree;

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