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Union Of India vs Ic 53895L Col Bhupesh Joshi on 21 July, 2023

Bench: Abhay S. Oka, Sanjay Karol

     ITEM NO.25                                COURT NO.11              SECTION XVII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     CIVIL APPEAL Diary No(s). 23939/2023

     (Arising out of impugned final judgment and order dated 27-09-2022
     in OA No. 143/2021 passed by the Armed Forces Tribunal)

     UNION OF INDIA & ORS.                                              Appellant(s)

                                                      VERSUS

     IC 53895L COL BHUPESH JOSHI                                        Respondent(s)

     (IA No.121538/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.121537/2023-STAY APPLICATION and IA
     No.121535/2023-CONDONATION OF DELAY IN FILING APPEAL)

     Date : 21-07-2023 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY S. OKA
                             HON'BLE MR. JUSTICE SANJAY KAROL

     For Appellant(s)                  Mrs. Aishwarya Bhati, A.S.G.
                                       Mr. Sachin Sharma, Adv.
                                       Mr. Shubhendu Anand, Adv.
                                       Mr. Saransh Kumar, Adv.
                                       Mr. Aman Sharma, Adv.
                                       Ms. Shreya Jain,Adv.
                                       Mr. Anirudh Singh,Adv.
                                       Mr. Arvind Kumar Sharma, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Application for exemption from filing a certified copy of the impugned judgment is allowed.

Delay condoned.

We admit the appeal for hearing. Issue notice on the application for stay, returnable Signature Not Verified on 18th August, 2023.

Liberty is granted to file additional documents. 12:46:58 IST Reason:

(ANITA MALHOTRA) (AVGV RAMU) AR-CUM-PS COURT MASTER