Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 7 in Rules For Remission Suspension of Land Revenue in Andhra Area

7.

Remission may be granted for the extent which is left waste or for the extent on which the crops have failed.